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Report No. 60

3.53. Section 3(26)-"Immovable property".- Section 3(26) defines the expression "immovable property." It needs no change.

3.54. Section 3(27)-"Imprisonment".- Section 3(27) defines the expression "imprisonment". It needs no change.

3.55. Section 3(28)-"India".- Section 3(28) defines the expression "India". It needs no change.







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