Report No. 60
3.18. Section 3(11)-"Collector".-
In section 3(11), which contains the definition of "Collector", the expression "Presidency Towns" should be replaced by a specific mention of the three cities (Bombay, Madras and Calcutta). An amendment is recommended for the purpose. The revised clause should be as follows:
Revised section 3(11)
3(11). "Collector" shall mean...the chief officer-in-charge of the revenue administration of a district, and shall include the Collector of Calcutta, Madras or Bombay: