Report No. 60
3.17. Section 3(10A)-Definition of "Clause" (new).-
A new definition of the expression "clause" is proposed to be added. Just as the expression "section" and "sub-section" have been defined in the existing Act1, it would be convenient to define the expression "clause" as well. This will standardise the use of these devices also. It will be as follows:-
1. Sections 3(54) and 3(61).
Section 3(10A) (New)
"(10A). 'clause' shall mean-
(a) a sub-division of the sub-section in which the word occurs, or
(b) where there is no sub-section in the section, a sub-division of the section in which the word occurs."