
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
||||||
![]() |
![]() |
![]() |
|
![]() |
||||||||
![]() |
![]() |
|||||||||||
![]() |
![]() |
![]() |
||||||||||
![]() |
![]() |
|||||||||||
|
||||||||||||
Report No. 60 3.8. Recommendation.- We accordingly recommend a re-draft of the definition to indicate the meaning accurately, on the following lines:- Revised section 3(3) (3) "affidavit" shall mean a statement in writing purporting to be a statement of facts, signed by the person making it and confirmed by him by oath." |
||||||||||||
![]() |
||||||||||||
![]() |
||||||||||||
![]() |
![]() |
|||||||||||
![]() |
|
![]() |
![]() |