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Report No. 60

Section 3(10A) (New)

After clause (10), the following sub-section shall be inserted, namely:-

"(10A). 'clause' shall mean-

(a) a sub-division of the sub-section in which the word occurs, or

(b) where there is no sub-section in the section, a sub-division of the section in which the word occurs.

[Ch. 3]



General Clauses Act, 1897 Back




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