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Report No. 60

2.4. A process of finding out.-

No idea is exactly what it appears in the linguistic form in which it is expressed1. There is always something which is behind the linguistic form, and which goes deeper; and it is the function of interpretation to see that this is made explicit. In this process (which is a process of finding out), we come to grips with the subject in all its wealth of inter-relations, and with particular aspects which, perhaps, we never suspected to exist, though they are closely bound up with the ideas.

1. Paule Preire's article in 1970 Seminar "Tomorrow began yesterday" (Educ. International).







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