Report No. 60
Chapter 2
Statutory Interpretation
2.1. Introductory.- In this Chapter, we propose to refer to certain general aspects of statutory interpretation.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 60 Chapter 2 Statutory Interpretation 2.1. Introductory.- In this Chapter, we propose to refer to certain general aspects of statutory interpretation. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
