AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 60

Chapter 15

Miscellaneous

15.1. Introductory.-

The last 6 sections of the Act-Sections 25 to 30-contain miscellaneous provisions. Some of these-e.g. sections 26 and 27-are, however, of frequent application, and therefore, of sufficient practical interest.



General Clauses Act, 1897 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys