AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 60

Chapter 15

Miscellaneous

15.1. Introductory.-

The last 6 sections of the Act-Sections 25 to 30-contain miscellaneous provisions. Some of these-e.g. sections 26 and 27-are, however, of frequent application, and therefore, of sufficient practical interest.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement