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Report No. 60

Revised section 13

Gender and Number.- (1) In every Central Act or Regulation, unless the context otherwise requires, word importing the masculine gender shall include females.

(2) In every Central Act or Regulation, unless the context otherwise requires, words in the singular shall include the plural, and words in the plural shall include the singular.

[Ch. 81



General Clauses Act, 1897 Back




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