Report No. 60
12.49. Section 25.-
In section 25, reference to the new Code of Criminal Procedure should be substituted. Our recommendation, therefore, is as follows:-
Section 25
In section 25, for the words1 "the Code of Criminal Procedure for the time being in force", the words, and figures and comma "the Code of Criminal Procedure, 1974" shall be substituted.
1. This can apply to existing Acts also.
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