Report No. 60
12.36. Section 23 to be extended to all statutory instruments.-
As regards section 23, we propose to extend it to all statutory instruments, and also to cases where a provision of an Act is not to come into force immediately.
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Report No. 60 12.36. Section 23 to be extended to all statutory instruments.- As regards section 23, we propose to extend it to all statutory instruments, and also to cases where a provision of an Act is not to come into force immediately. |
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