AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 60

Individual sections relating to subordinate legislation

12.27. Points concerning sections dealing with subordinate legislation.-

We shall now deal with the amendments required in individual sections of the General Clauses Act, relating to subordinate legislation.



General Clauses Act, 1897 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys