Report No. 60
Chapter 12
Statutory Instruments
Introductory
12.1. Introductory.-
Sections 20 to 24 of the Act contain provisions as to statutory instruments (subordinate legislation).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 60 Chapter 12 Statutory Instruments Introductory 12.1. Introductory.- Sections 20 to 24 of the Act contain provisions as to statutory instruments (subordinate legislation). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
