Report No. 60
Chapter 11
Powers and Functionaries
11.1. Introductory.-
Provisions as to powers and functionaries are contained in sections 14 to 19 of the Act, and we deal with them in this Chapter.
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Report No. 60 Chapter 11 Powers and Functionaries 11.1. Introductory.- Provisions as to powers and functionaries are contained in sections 14 to 19 of the Act, and we deal with them in this Chapter. |
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