Report No. 60
Appendix
Proposals as shown in the form of draft amendments to the existing Act1-2.
1. (a) The amendments regarding definitions will apply to existing Acts, unless otherwise indicated. In the case of a few definitions intended to be prospective only, it is necessary to insert a suitable new section to indicate that they are prospective. See proposed section 3A.
(b) As regards amendments in provisions, other than definitions, the amendments will apply to existing Acts, unless otherwise indicated.
2. The reference in the margin in rectangular brackets indicate the relevant chapter in the Report.
Note: This is a tentative draft only.
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