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Report No. 60

Section 4B (New)

After section 4A, the following section shall be inserted, namely:-

"4B. In every Central Act or Regulation, made on or after day of 1 where a word is defined,

(a) the word shall have the meaning assigned by the definition, unless the context otherwise requires;

(b) grammatical variations of that word and its cognate expressions shall have corresponding meanings, unless the context otherwise requires.

1. Date of commencement of amending Act.

[Ch. 3]



General Clauses Act, 1897 Back




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