Report No. 60
Section 4B (New)
After section 4A, the following section shall be inserted, namely:-
"4B. In every Central Act or Regulation, made on or after day of 1 where a word is defined,
(a) the word shall have the meaning assigned by the definition, unless the context otherwise requires;
(b) grammatical variations of that word and its cognate expressions shall have corresponding meanings, unless the context otherwise requires.
1. Date of commencement of amending Act.
[Ch. 3]