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Report No. 60

8.9. Section 9 applied for computing limitation.-

It may, incidentally, be noted that section 9 of the General Clauses Act has been applied for computing the period of limitation also.1

1. Bhogilal Pandya v. Maharawal Liman Singh, AIR 1968 Raj 145.



General Clauses Act, 1897 Back




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