Report No. 60
7.15. Form of amendment considered.-
The question, then, is whether section 6 should be applied by reference-[alternative (i) above1-or whether the new section should be self-contained-[alternative (ii) above.
1. Para. 7.12, supra.
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Report No. 60 7.15. Form of amendment considered.- The question, then, is whether section 6 should be applied by reference-[alternative (i) above1-or whether the new section should be self-contained-[alternative (ii) above. 1. Para. 7.12, supra. |
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