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Report No. 60

Section 3(43A) (New)

3(43A). "prescribed" shall mean prescribed by rules made under the Central Act or Regulation in which the word occurs.

[Ch. 3]

Section 3(47A) (New)

3(47A). "public" shall include any class or section of the public.

[Ch. 3]



General Clauses Act, 1897 Back




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