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Report No. 60

Revised section 3(31)

3(31). "local authority" shall mean a municipal corporation or committee, a district board, a cantonment board or a body of port commissioners, or any other authority constituted for the purpose of local self-government or village administration.

[Ch. 3]

Section 3(35)-definition of 'month'

In section 3(35), for the word "British", the word "Gregorian" shall be substituted.

[Ch. 3]



General Clauses Act, 1897 Back




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