Report No. 60
6.14. Temporary amending Acts-Expiry of.-
The topic of temporary amending Acts, in relation to their expiry (as distinguished from their repeal), is one which will be referred to later.1
1. Para. 6.15A, infra.
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Report No. 60 6.14. Temporary amending Acts-Expiry of.- The topic of temporary amending Acts, in relation to their expiry (as distinguished from their repeal), is one which will be referred to later.1 1. Para. 6.15A, infra. |
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