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Report No. 60

4.14. Printed date of assent-Presumption.-

A presumption as to the printed date of assent (in respect of Acts) would also be useful.

4114A. Provision as to commencement of Ordinances and Regulations.- A provision as to the commencement of Ordinances and Regulations is also proposed, as it would be useful.



General Clauses Act, 1897 Back




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