Report No. 60

4.10. Verbal changes in section 5-words "come into operation" to be modified.-

This finishes the point of substance concerning section 5(1). Certain verbal changes are, however, needed in section 5(1). For the words "come into operation", the words "come into force" should be used, in conformity with the phraseology generally adopted in Central Acts.1

1. Also see sections 6(a), 12, 22, 24, General Clauses Act.