Report No. 60
4.7. English theory.-
The English theory, however, is different. "Every man in England", says Blackstone," is, in judgment of law, party to the making of an Act of Parliament, being present thereat by his representatives."
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Report No. 60 4.7. English theory.- The English theory, however, is different. "Every man in England", says Blackstone," is, in judgment of law, party to the making of an Act of Parliament, being present thereat by his representatives." |
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