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Report No. 101

6.2. Analysis of comments.-

Leaving aside one reply of a confidential character, the Commission has received ten replies in all, on the Working Paper. Of these, five replies broadly agree1 with the idea that the constitution should be amended on the lines indicated in this Report. Two replies do not agree with it.2 Two replies have no comments to offer. One reply sought time for forwarding comments, but no comments were received from that source even after the expiry of two months after the last date fixed by the Commission.

1. Para. 6.3, infra.

2. Para. 6.4, infra.



Freedom of Speech and Expression under Article 19 of the Constitution - Recommendation to Extend it to Indian Corporations Back




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