AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 101

4.7. Three-fold capacity.-

As Professor De Wool of Belgium1 has put it, "the company has three-fold reality economic, human and public each with its own internal logic."

1. Professor De Wool, quoted by Desai, J. in Panchmahal Steel Ltd. v. Universal Steel Traders, (1976) 46 Comp Cases 712 (719) (Guj).



Freedom of Speech and Expression under Article 19 of the Constitution - Recommendation to Extend it to Indian Corporations Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.