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Report No. 101

1.10. Working Paper circulated by the Commission.-

Before concluding this Chapter, it may be mentioned that the Commission had circulated, for comments, a Working Paper on the subject-matter of this Report1. The comments received on the Working Paper will be dealt with in a later Chapter2. The Commission is grateful to all those who have sent in their comments on the Working Paper.

1. Working Paper on Freedom of Speech and Expression under Article 19 of the 'Constitution: proposal to extend it to corporations and other entities.

2. Chapter 6, infra.







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