Report No. 122
Appendix IV
(Para. 3.2)
Statement in Reply to Parts. (A) & (B) of the Lok Sabha Unstarred Question No. 1793 for 18-11-1987
Statement 1
Pendency of cases in the High Courts arranged in descending orde
Sl. No. |
Name of High Court |
No. of cases pending |
As on |
1 |
Allahabad |
288060 |
30-6-86 |
2 |
Madras |
187250 |
31-12-86 |
3 |
Calcutta |
156447 |
31-12-86 |
4 |
Bombay |
133245 |
30-6-87 |
5 |
Kerala |
120890 |
30-6-86 |
6 |
Andhra Pradesh |
86137 |
30-6-87 |
7 |
Delhi |
77191 |
30-6-87 |
8 |
Karnataka |
66741 |
31-12-86 |
9 |
Patna |
56904 |
31-12-85 |
10 |
Madhya Pradesh |
53888 |
31-12-86 |
11 |
Punjab & Haryana |
53568 |
30-6-87 |
12 |
Gujarat |
52623 |
30-6-87 |
13 |
Rajasthan |
48921 |
31-12-85 |
14 |
Orissa |
37854 |
30-6-87 |
15 |
Jammu & Kashmir |
35945 |
30-6-87 |
16 |
Gauhati |
17880 |
31-12-86 |
17 |
Himachal Pradesh |
8820 |
31-12-86 |
18 |
Sikkim |
36 |
30-6-87 |
Total |
14,82,450 |
