Report No. 122
Part B
(Paras. 2.18/4.8)
Number of Regular Hearing of Non-Constitutional Labour Matters Pending in Supreme Court as on 1-1-1986-Age-Wise
Year |
Labour |
1969 |
- |
1970 |
- |
1971 |
2 |
1972 |
- |
1973 |
6 |
1974 |
4 |
1975 |
7 |
1976 |
11 |
1977 |
36 |
1978 |
43 |
1979 |
74 |
1980 |
73 |
1981 |
48 |
1982 |
68 |
1983 |
94 |
1984 |
123 |
1985 |
385 |
Total |
953 |
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