Report No. 122
Appendix III
Part A
(Para. 2.18)
Labour Pendency in Supreme Court as on 1st October, 1987 Under Article 136
Year |
Labour |
||
Ready |
Not Ready |
Total |
|
(1) |
(2) |
(3) |
|
1973 |
3 |
1 |
4 |
1974 |
- |
1 |
1 |
1975 |
2 |
4 |
6 |
1976 |
5 |
1 |
6 |
1977 |
34 |
8 |
32 |
1978 |
7 |
33 |
40 |
1979 |
25 |
48 |
73 |
1980 |
27 |
23 |
50 |
1981 |
21 |
20 |
41 |
1982 |
41 |
25 |
64 |
1983 |
4 |
80 |
84 |
1984 |
4 |
77 |
81 |
1985 |
12 |
52 |
64 |
1986 |
18 |
45 |
63 |
1987 |
5 |
76 |
81 |
Total |
198 |
492 |
690 |
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