Report No. 122

Appendix II

(Paras. 2.4/5.22)

List of Industrial and Labour Laws

1. Apprentices Act, 1961.

2. Beedi and Cigar Workers (Conditions of Employment) Act, 1966.

3. Beedi Workers Welfare Cess Act, 1976.

4. Beedi Workers Welfare Fund Act, 1976.

5. Boilers Act, 1923.

6. Bonded Labour System (Abolition) Act, 1976.

7. Children (Pledging of Labour) Act, 1933.

8. Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981.

9. Cine-Workers Welfare Cess Act, 1981.

10. Cine-Workers Welfare Fund Act, 1981.

11. Coal Mines Labour Welfare Fund Act, 1947.

12. Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948.

13. Contract Labour (Regulation and Abolition) Act, 1970.

14. Dangerous Machines (Regulations) Act, 1983.

15. Dock Labourers Act, 1934.

16. Dock Workers (Regulation of Employment) Act, 1948.

17. Emigration Act, 1983.

18. Employees' Provident Funds and Miscellaneous Provisions Act, 1952.

19. Employees' State Insurance Act, 1948.

20. Employers' Liability Act, 1938.

21. The Child Labour (Prohibition and Regulation) Act, 1986.

22. Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959.

23. Equal Remuneration Act, 1976.

24. Factories Act, 1948.

25. Fatal Accidents Act, 1855.

26. Industrial Disputes Act, 1947.

27. Industrial Disputes (Banking and Insurance Companies) Act, 1949.

28. Industrial Disputes (Banking Companies) Decision Act, 1955.

29. Industrial Employment (Standing Orders) Act, 1946.

30. Industries (Development and Regulation) Act, 1951.

31. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979.

32. Iron Ore Mines, Manganese Ore Mines and. Chrome Ore Mines Labour Welfare Cess Act, 1976.

33. Iron Ore Mines, Manganese Ore Mines and Chrome Ore Mines Labour Welfare Fund Act, 1976.

34. Limestone and Dolomite Mines Labour Welfare Fund Act, 1972.

35. Maternity Benefit Act, 1961.

36. Mica Mines Labour Welfare Fund Act, 1946.

37. Mines Act, 1952.

38. Minimum Wages Act, 1948.

39. Motor Transport Workers Act, 1961.

40. Payment of Bonus Act, 1965.

41. Payment of Gratuity Act, 1972.

42. Payment of Wages Act, 1936.

43. Personal Injuries (Compensation Insurance) Act, 1963.

44. Plantations Labour Act, 1951.

45. Sales Promotion Employees (Conditions of Service) Act, 1976.

46. Trade Unions Act, 1926.

47. Weekly Holidays Act, 1942.

48. Working Journalists and Other Newspaper Employes (Conditions of Service) and Miscellaneous provisions Act, 1955.

49. Working Journalists (Fixation of Rates of Wages) Act, 1958.

50. Workmen's Compensation Act, 1923.

51. Collection of Statistics Act, 1953.