Report No. 121
Orissa High Court
Statement showing delay in filling in each vacancy
(Commencing from 1-1-1980 till today)
Year |
Sanctioned strength |
Actual strength |
No. of vacancies |
Date of vacancy |
Remarks |
|
Permanent |
Addl. |
|||||
1 |
2 |
3 |
4 |
5 |
6 |
|
1980 |
7 |
- |
4 |
(1) One post | from 31-7-80 to 31-12-1980 | - |
| (2) One post | from 30-9-80 to 31-12-80 | - | ||||
| (3) One post | from 4-11-80 to 31-12-80 | - | ||||
1981 |
7 |
- |
7 |
(1) One post | from 1-1-81 to 4-1-81 | Filled up on 5-1-81 |
| (2) One post | from 1-1-81 to 17-9-81 | Filled up on 18-9-81 | ||||
| (3) One post | from 1-1-81 to 17-9-81 | Filled up on 18-9-81 | ||||
1982 |
7 |
- |
6 |
(1) One post | from 4-5-82 to 31-12-82 | - |
1983 |
9 |
1 |
6 |
(1) One post | from 31-1-83 to 31-5-83 | Filled up on 1-6-83 |
| (2) One post | from 31-1-83 to 31-5-83 | Filled up on 1-6-83 | ||||
| (3) One post | from 1-1-83 to 17-11-83 | Filled up on 18-11-83 | ||||
| (4) One Addl. Post | from .-1-83 to 31-12-83 | - | ||||
1984 |
11 |
1 |
9 |
(1) One post | from 16-7-84 to 31-12-84 | - |
| (2) One post | from 1-1-84 to 19-6-1984 | - | ||||
| (3) One post from 1-1-84 to 19-6-84 | Filled up on 20-6-84 | |||||
| (4) One Addl. post | from 1-1-84 to 31-12-84 | - | ||||
1985 |
11 |
1 |
10 |
(1) One post | from 1-1-85 to 31-12-85 | |
| (2) One Addl. Post | from 1-1-85 to 31-12-85 | - | ||||
1986 |
11 |
1 |
9 |
(1) One post | from 20-1-86 to till date | - |
| (2) One post | from 9-7-86 to till date | - | ||||
| (3) One post | from 1-1-86 to 20-6-86 | Filled up on 21-7-86 | ||||
| (4) One Addl. Post | from 1-1-86 to 70-3-86 and 21-6-86 to till date. | |||||
(1) Post of Hon'ble C.J. from 5-11-80 to 15-1-81.
(2) Post of Hon'ble C.J. from 15-3-83 to 10-8-83.
(3) Post of Hon'ble the Chief Justice from 14-3-83 to 10-8-83.
(4) Post of Hon'ble the Chief Justice from 1-3-86 to 30-4-86.
Chart showing the number of Judges-Days lost on account of non-filling of vacancies from 1980 to 31-12-86
| Date on which vacancy occurred | Date on which filled up | Time gap |
||
| During the period covering 164-77 to 1-8-79 a total number 5508 Judge-days were lost in this Court on account of delay in the appointment of Judges. | ||||
Year |
Month |
Days |
||
01-02-80 |
18-11-82 |
2 |
9 |
17 |
06-05-80 |
18-11-82 |
2 |
6 |
12 |
06-05-80 |
18-11-82 |
2 |
6 |
12 |
06-05-80 |
18-11-82 |
2 |
6 |
12 |
06-05-80 |
18-11-82 |
2 |
6 |
12 |
06-05-80 |
18-11-82 |
2 |
6 |
12 |
01-01-81 |
18-11-82 |
1 |
10 |
17 |
15-6-81 |
18-11-82 |
1 |
5 |
3 |
01-09-81 |
18-11-82 |
1 |
2 |
17 |
02-11-81 |
18-11-82 |
1 |
0 |
16 |
01-01-82 |
18-11-82 |
0 |
10 |
17 |
20-2-82 |
01-02-83 |
1 |
6 |
11 |
13-3-82 |
29-11-83 |
1 |
8 |
16 |
11-07-82 |
15-84 |
1 |
7 |
4 |
28-5-83 |
13-8-84 |
1 |
2 |
15 |
09-09-84 |
17-11-86 |
2 |
2 |
8 |
28-11-84 |
17-11-86 |
1 |
11 |
19 |
12-01-85 |
17-11-86 |
1 |
10 |
5 |
May 85 |
17-11-86 |
1 |
6 |
0 |
May 85 |
17-11-86 |
1 |
6 |
0 |
Total number of Judge-days lost. |
13,305 days | |||
01-05-86 |
Out of these six retirement vacancies, besides three (out of four newly created posts.), totaling nine vacancies, only two Judges have been appointed on 9-3-87. There are yet seven vacancies to be filled up. |
25-6-86 |
|
14-8-86 |
|
10-09-86 |
|
13-10-86 |
|
25-11-86 |
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