Report No. 121
Karnataka High Court
As on 1-1-1981 there were two vacancies. Out of which one vacancy existed since 26-10-1979 and the other vacancy existed from 6-5-1980.
Two vacancies arose in 1981, one on 19-5-1981 due to retirement of a Judge and another on 10-8-1981 due to sanction of one post.
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Y-M-D |
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1 |
One vacancy of 26-10-1979 was filled on 19-6-1981.Time taken to fill up the vacancy |
01-07-23 |
2 |
The vacancy of 6-5-80 was filled on 11-9-1981. Time taken to fill up the vacancy |
01-01-05 |
3 |
The vacancy of 19-5-81 was filled on 11-9-1981. Time taken to fill up the vacancy |
0-03-22 |
As on 1-1-1982 there was one vacancy. |
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On 26-9-1982 one Judge retired and on 10-11-1982 one Judge expired. |
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No vacancies were filled up in 1982. |
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As on 1-1-1983 there were 3 vacancies: |
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1 |
The vacancy of 10-8-1981 was filled on 10-1-1983. Time taken to fill up the vacancies |
01-05-00 |
2 |
The vacancy of 26-9-1982 was filled on 10-1-1983. Time taken to fill up the vacancies |
0-03-14 |
3 |
On 11-4-1983 one vacancy arose due to retirement of a Judge. |
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As on 1-1-1984 there were 2 vacancies: |
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1 |
The vacancy of 10-11-1982 was filled on 25-5-1984. Time taken to fill up the vacancies: |
01-06-15 |
2 |
The vacancy of 11-4-1983 was filled on 25-5-1984. Time taken to fill up the vacancies: |
01/01/14 |
3 |
On 14-11-1984 one vacancy arose due to death of one Judge. |
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As on 1-1-1985 there was one vacancy: |
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1 |
On 24-10-1985 one vacancy arose due to transfer. |
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2 |
On 18-12-1985 one vacancy arose due to retirement of a Judge. |
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No appointments were made in 1985. |
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Thus as on 1-1-1986 there were 3 vacancies of Hon'ble Judges existing in this High Court.
