Report No. 121
Annexure II
Statement Showing the Strength of the Judges of The Supreme Court Excluding the Hon'ble the C.J.I. from the Year 1981 to 1985
Sl. No. |
Year |
Sanctioned strength of the Judges of the Court |
No. of Judges actually elevated to the Bench |
Period |
Vacancies To remained unfilled |
Period during which vacancies remained unfilled |
|||
From |
To |
Year |
Months |
Days |
|||||
1 |
2 |
3 |
4 |
5 |
6 |
7 |
|||
1 |
1981 |
17 |
13 |
1-1-81 to 14-1-81 |
4 |
0 |
0 |
14 |
|
17 |
12 |
15-1-81 to 27-1-81 |
5 |
0 |
0 |
13 |
|||
17 |
13 |
28-1-81 to 29-1-81 |
4 |
0 |
0 |
2 |
|||
17 |
15 |
30-1-81 to 31-12-81 |
2 |
0 |
11 2 |
||||
2 |
1982 |
17 |
14 |
1-1-82 to 6-3-82 |
3 |
0 |
2 |
6 |
|
17 |
13 |
7-3-82 to 31-12-82 |
4 |
0 |
9 |
25 |
|||
3 |
1983 |
17 |
13 |
1-1-83 to 12-1-83 |
4 |
0 |
0 |
12 |
|
17 |
12 |
13-1-83 to 14-3-83 |
5 |
0 |
2 |
2 |
|||
17 |
16 |
15-3-83 to 13-12-83 |
1 |
0 |
9 |
17 |
|||
4 |
1984 |
17 |
16 |
1-1-84 to 24-6-84 |
1 |
0 |
5 |
24 |
|
17 |
17 |
25-6-84 to 31-12-84 |
Nil |
0 |
6 |
7 |
|||
5 |
1985 |
17 |
17 |
1-1-85 to 8-5-85 |
Nil |
0 |
4 |
8 |
|
17 |
16 |
9-5-85 to 11-7-85 |
1 |
0 |
2 |
3 |
|||
17 |
15 |
12-7-85 to 16-8-85 |
2 |
0 |
1 |
5 |
|||
17 |
14 |
17-8-85 to 20-8-85 |
3 |
0 |
0 |
4 |
|||
17 |
13 |
21-8-85 to 30-9-85 |
4 |
0 |
1 |
10 |
|||
17 |
12 |
1-10-85 to 28-10-85 |
5 |
0 |
0 |
28 |
|||
17 |
14 |
29-10-85 to 31-12-85 |
3 |
0 |
2 |
3 |
|||
6 |
1986 |
17 |
14 |
1-1-86 to 8-3-86 |
3 |
0 |
2 |
8 |
|
17 |
13 |
9-3-86 to 9-3-86 |
4 |
0 |
0 |
1 |
|||
17 |
16 |
10-3-86 to 6-4-86 |
1 |
0 |
0 |
28 |
|||
17 |
15 |
7-4-86 to 14-6-86 |
2 |
0 |
2 |
8 |
|||
17 |
14 |
15-6-86 to 1-10-86 |
3 |
0 |
3 |
17 |
|||
