Report No. 175

Annexure-III

Response of the States and Union territory Administrations to the questionnaire in the tabulated form:

Table

S. No	Responses	States	Union Territories
1(a)	Amendment Bill sufficient	Goa, Haryana, West Bengal	Chandigarh, Lakshdweep
(b)	Desirable	Madhya Pradesh, Orissa, Punjab, Rajasthan, Tamil Nadu, Uttar Pradesh, Delhi
2(a)	Further amendment to other provisions of the Act necessary	Haryana, Madhya Pradesh, Orissa, Rajasthan, Tamil Nadu, Uttar Pradesh, Delhi
(b)	No further amendment	Goa, Punjab	Chandigarh
3(a)	Difficulties in implementing provisions of Foreigners Act felt	Goa, Haryana, Madhya Pradesh, Orissa, Rajasthan, Tamil Nadu, Uttar Pradesh, West Bengal, Delhi
(b)	No difficulties	Punjab	Chandigarh
4(a)	Strengthening of Passports Act needed	Goa, Haryana, Madhya Pradesh, Orissa, Punjab, Uttar Pradesh, Tamil Nadu, West Bengal, Delhi	Chandigarh, Lakshdweep
(b)	Strengthening of Citizenship Act needed	Goa, Haryana, Madhya Pradesh, Orissa, Punjab, West Bengal, Delhi	Chandigarh, Lakshdweep
5(a)	Special courts for tria1 of offences favoured	Haryana
(b)	Stringent bail provisions	Goa, Madhya Pradesh, Orissa, Punjab, Uttar Pradesh, Tamil Nadu, West Bengal, Delhi