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Report No. 175

4. Insertion of new sections 12A and 12B

After section 12 of the principal Act, the following sections shall be inserted, namely:-

12A. Prohibition of employing illegal entrants

No person shall knowingly employ or cause to be employed any illegal entrant.

12B. Prohibition of harbouring illegal entrant

No person shall knowingly harbour or shelter or cause to be harboured or sheltered any illegal entrant."







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