Report No. 111
14.3. Appendices 2-3.-
A comparative table showing the section of the existing Act and the corresponding provision as recommended in the draft Bill envisaged by us in given in Appendix 2.
Appendix 3 contains a List of selected statutory provisions in India providing for compensation on death.
K.K. Mathew Chairman.
J.P. Chaturvedi Member.
Dr. M.B. Rao Member.
P.M. Bakshi Part-time Member.
Vepa P. Sarathi Part-time Member.
B. Ramaiah Member-Secretary.
Dated: 16th May, 1985.
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