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Report No. 111

Chapter XIV

Revised Act Recommended

14.1. Revised Act recommended, but not with retrospective effect.-

In view of the extensive changes which will have to be carried on in the Act if our recommendations contained in the preceding Chapters are accepted, a revised Act (rather than a mere amending Act) would be more convenient. The revised Act should not have retrospective affect,1 for reasons already stated.2

1. Appendix 1, clause 1(3).

2. See para. 3.1, supra.



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