Report No. 111
13.2. Comments in agreement with the working paper.-
Comments received on the Working paper from State Government of Himachal Pradesh1 and the State Government of Karnataka2 concur with the proposals of the Law Commission, as put forth in the working paper (which were substantially the same as those going to be set out in the next chapter of this report).
1. Law Commission File No. 2(1)/85-10, Serial No. 12.
2. Law Commission File No. 2(1)/85-10, Serial No. 15.