Report No. 111
Appendix 3
List of Certain Statutory Provisions Providing for Compensation on Death
1. Section 82A, Indian Railways Act, 1890.
2. Section 4(1) read with section 8(5), Workmen's Compensation Act, 1923.
3. Section 3, last paragraph, Employers' Liability Act, 1938 (24 of 1938).
4. Sections 95(1)(b), 96 and 102, Motor Vehicles Act, 1939.
5. Section 53, Employee State Insurance Act, 1948 (34 of 1948).
6. Sections 346, 347 and 352, Merchant Shipping Act, 1958.
7. Legislation relating to carriage by air.
Back
