Report No. 111

Appendix 2

Comparative Table Showing the Section of the Existing Act and the Corresponding Clause in the Recommended Draft Bill

Existing section	Proposed clause
Section 1	1
Section 1A, first paragraph	3
Section 1A, second paragraph	4(1), 4(2).
Section 1A, third paragraph,	6(1).
Section 2, first paragraph	5
Section 2, second paragraph	8
Section 3	11
Section 4, part relating to definition of "parent"	2(1)(b)
Section 4, part relating to definition of "child"	2(1)(1)
Section 4, relating to definition of "person"	Omitted.