Report No. 111
1.12. Working Paper.-
In order to facilitate consideration of the subject, the Commission had prepared a working paper1 containing the tentative proposals of the Commission, for eliciting the opinions of interested persons and bodies on the subject. The comments received on the working paper will be dealt with, at the appropriate place, in this Report.2
1. Law Commission File No. F.2(1) 86/L.C., Working Paper on the Fatal Accidents Act, 1855 (January 1985).
2. Chapter XII, infra.