Stenographers | Expeditious Investigation and Trial of Criminal Cases against Influential Public Personalities | Law Commission of India Reports | Law Library

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Report No. 239

8. Stenographers:

Competent stenographers with good knowledge of computer operation and maintenance to be attracted to judicial service by offering higher pay and facilities.

Sd/-
Justice P. V. Reddi
Chairman

Sd/-
Justice Shiv Kumar Sharma
Member

Sd/-
Amarjit Singh
Member

Sd/-
Dr. Brahm Agrawal
Member-Secretary

Expeditious Investigation and Trial of Criminal Cases against Influential Public Personalities

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