Report No. 239
13. Other important measures to improve Crl. Justice:
13.1 It is submitted that two important steps are ideally required for speeding up the criminal justice in the hope that this will also augment the conviction rate. These are as under:
(a) Deployment of technology at the level of police stations.
(b) Strengthening Criminal Courts' infrastructure and upgrading facilities and amenities therein.
These steps have to be taken up in a phased manner after due planning.
Back
