Report No. 137
Appendix F
Tabular Statement of Pending Provident Fund Cases with concerned Authorities which have been Settled
S.No. |
Name of the complainant |
Date or specific reference made by Law Commission to the concerned authorities (General reference was made to the RPFCs on 28 11-88) |
Date on which compliance reported |
Period (approx.) for which the matter remained pending with the concerned authorites |
Response to complaint |
Whether exempted or unexempted |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
Delay involved in settling the PF case above 10 years |
||||||
1. |
Sh. Lal Singh | 12-07-89 | 20-7-89 & 29-8-89 | 29-8-89-1968 = 21 yrs | 317 |
unexempted |
2. |
Sh. S.B. Joshi | 19-6-89; 16-2-90 | 13-7-89 | 5-7-89-1-7-73 = 16 yrs | 251 |
Govt. employee covered by GPF |
3. |
Sh. R.K. Kolhatkar | 03-07-89 | 12-07-89 | 12-7-89-19-3-75 = 14 yrs 4 months | 274 |
unexempted |
4. |
Sh. A.B. Putandi | 16-2-90; 26-6-89 | 26-3-90 | 29-3-89-1-11-75= 13 yrs 4 months | 214 |
unexempted/covered under Coal Mines PF Act. |
5. |
Sh. S.N. Mathur | 14-6-89 | 29-9-89 | 10-9-89-Apr. 1977 = 12 yrs 5 months (partly settled) | 173 |
exempted |
6. |
Sh. A.S. Pathak | 8-6-89; 9-2-90 | 01-07-89 | 1-7-89-30-6-78 = 11 yrs (partly settled) | 151 |
Municipal Corporation |
7. |
Sh. J.K. Kapila | 8-6-89, 25-1-90 | 07-07-89 | 7-7-89-23-9-78 = 10 yrs 10 months | 106 |
exempted |
Delay involved in settling the PF case between 6 to 10 years |
||||||
8. |
Sh. K. Ramamurthy | 10-07-89 | 19-7-89 | 10 yrs | 361 |
exempted |
9. |
Smt. Bullama, W/o Sh. B. Chandraiah | 19-6-89; 16-2-90 | 30-3-90 | 9 yrs 11 months | 245 |
unexempted |
10. |
Sh. J.P. Patnaik | 19-6-89 | 30-8-89 | 30-8-89-1980 = 9 yrs 8 months | 230 |
unexempted |
11. |
Sh. J.G. Kamat | July 1989 | 25-7-89 | 257-89-Nov. 79 = 9 yrs 8 months (partly settled | 328 |
unexempted |
12. |
Sh. P.G. Achari | 16-2-90; 19-6-89 | 22-2-90 | 5-4-89-5-2-1980 = 9 yrs 2 months | 197 |
exempted |
13. |
Sh. M. Subba Rao | 12-6-89; 25-1-90 | 23-6-89 | 23-6-89-April 81 = 8 yrs 2 months (balance settled) | 161 |
unexempted |
14. |
Sh. G.C. Patnaik | 16-2-90; 19-6-89 | 01-03-90 | 1-3-90-1982 = 7 yrs 9 months | 226 |
govt. service |
15. |
Sh. Perugulu Talpulu | 12-6-89; 25-1-90 | 23-6-89 | 12-8-88-22-5-81 = 7 yrs 2 months (balance settled) | 162 |
unexempted |
16. |
Sh. M.K. Acharya | 8-6-89; 25-1-90 | 20-12-89 | 20-12-89-1-10-82 = 7 yrs 2 months (partly settled) | unexempted | |
17. |
Sh. Kundan Lal | 12-07-89 | 30-8-89 | 1-5-89-31-3-82 = 7 yrs 2 months (reg gratuity dues) | 338 |
gratuity case (govt. employee) |
18. |
Sh. A.V. Joshi | 26-5-89 | 22-6-89 | 7 yrs delay in issuing PF statements, accounts from 1983-84 onward under process | 77 |
unexempted |
19. |
Sh. A.K. Ghosh | 04-07-89 | 26-7-89 | 11-4-89-30-6-82 = 6 yrs 10 months | 78 |
govt. service |
20. |
Sh. P.K. Bal | 12-06-89 | 27-6-89 | 5-2-89-5-5-82 = 6 yrs 9 months | 76 |
exempted |
21. |
Smt. S. Bhattacharya | 26-2-89 | 30-3-90 | 20-3-90-15-6-83 = 6 yrs 9 months | 341 |
unexempted |
22. |
Sh. H.K. Pareek | 19-6-89; 16-2-97 | 07-07-89 | (partly settled) Feb. 1989-July 1982 = 6 yrs 6 months | 241 |
unexempted |
23. |
Sh. Francis | 26-2-90; 12-7-89 | 16-3-90 | 15-11-89-1983 = 6 yrs 6 months | 313 |
unexempted |
24. |
Sh. V. Skaria | 16-2-90; 19-6-89 | 27-2-90 | 26-7-89-Jan. 83 = 6 yrs 6 months | 218 |
exempted |
25. |
Sh. P.V. Narayanan | 20-2-90; 3-7-89 | 08-03-90 | 22-1-90-10-8-83 = 6 yrs 4 months | 282 |
unexempted |
26. |
Sh. K.D. Zade | 20-12-89; 12-7-89 | 09-02-90 | 2-2-90-30-11-83 = 6 yrs 2 months | 387 |
govt. service |
27. |
Sh. I.D. Aggarwal | 19-6-89 | 21-8-89 | 21-8-89-July 83 = 6 yrs | 223 |
govt. service |
28. |
Sh. S. Pasayat | 28-12-89 | 22-1-90 | 21-9-89-1-9-83 = 6 yrs | 430 |
govt. service |
29. |
Sh. V. Shanmukha Rao | 10-1-90; 29-5-89 | 16-1-90 | 16-1-90-1984 = 6 yrs (balance settled) | 6A |
govt. service |
30. |
Smt. Shanti Ghosh | 26-5-89; 12-1-90 | 16-6-89 & 5-7-89 | 5-7-89-1983 = 6 yrs | 68 |
govt. aided |
31. |
Sh. B.N. Sengupta | 03-07-89 | 21-8-89 | 6 yrs | 275 |
govt. service |
32. |
Sh. V.D. Sharma | 3-7-89; 9-2-90 | 21-7-89 | 21-7-89-17-8-83 = 6 yrs (partly settled) | 267 |
exempted/uncovered |
Delay involved between 4 to 6 years |
||||||
33. |
Mrs. K.V. Kumari | 26-2-80; 12-7-89 | 16-3-90 | 8-8-89-22-11-83 = 5 yrs 9 months | 314 |
unexempted |
34. |
Sh. P.J. Thomas | 16-2-90; 19-6-89 | 13-3-90 & 27-2-90 | 26-7-89-19-1-83 = 5 yrs 6 months | 207(1) |
exempted |
35. |
Sh. S.G. Pagare | 14-6-89 | 25-7-89 | 13-4-89-Dec. 1984 = 5 yrs 4 months | 180 |
unexempted |
36. |
Smt. Sayana Balanna | 09-06-89 | 22-2-89 & 23-8-89 | 23-8-89-Dec. 1984 = 5 yrs 4 months | 148 |
unexempted |
37. |
Sh. A.M. Bhattacharya | 13-3-89 | 28-8-89 | 3-3-89-17-1-84 = 5 yrs 2 months (pension/gratuity case) | 375 |
govt. employee |
38. |
Sh. Jimmi P. Ward Angami | 19-6-89 | 11-07-89 | 1-4-89-1984 = 5 yrs | 240 |
unexempted |
39. |
Sh. H.M. Girnare | 8-6-89; 19-1-90 | 27-6-90; 26-4-90 1-2-90 (complainants.) | 1-2-90-28-2-85 = 5 yrs | 109 |
govt. service |
40. |
Sh. S.C. Sarkar | 19-6-89; 16-2-90 | 10-02-90 | 20-12-89-4-12-84 5 yrs | 191 |
unexempted |
41. |
Smt. Muchal | 20-2-90; 3-7-89 | 27-3-90 | 1-8-89-17-9-84 = 4 yrs 11 months | 259 |
unexempted |
42. |
Smt. Valu | 12-1-90; 8-2-89 | 12-03-90 | 12-3-90-10-5-85 = 4 yrs 10 months | 59 |
unexempted |
43. |
Sh. Alokesh Bose | 10-07-89 | 01-07-89 | 26-10-88-31-1-84 = 4 yrs 9 months | 330 |
exempted |
44. |
Sh. P.K.D. Nair | 16-2-90; 19-6:89 | 27-2-90 | 10-9-87-Jan. 83 = 4 yrs 8 months | 207(2) |
exempted |
45. |
Sh. S. Appa Rao | 19-6-89 | 12-9-89; 23-8-89 | 1-8-89-March 85 = 4 yrs 5 months | 232 |
exempted/uncovered |
46. |
Sh. Girish Kumar Luxman Jadav | 03-07-89 | 03-11-89 | 3-11-89-Aug. 1985 = 4 yrs 3 months | 260 |
unexempted |
47. |
Sh. B. Chakraborthy | 12-6-89 & 12-1-90 | 24-1-90 | 24-1-90-8-10-85 = 4 yrs 3 months | 93 |
unexempted |
Delay involved in settling the PF case between 3 to 4 years |
||||||
48. |
Sh. S.D. Kole | 8-6-89 & 19-6-89 | 21-8-89 | 1-8-89-10-10-85 = 3 yrs 10 months | 128 |
exempted |
49. |
Mrs. Lily Joseph | 12-6-89; 25-1-90 | 26-6-89 | 8-5-89-June 85 = 3 yrs 10 months | 159 |
unexempted |
50. |
Sh. R.B. Sharma | 12-1-90; 29-5-89 | 12-02-90 | 2-11-89-15-2-86 = 3 yrs 8 months | 64 |
exempted |
51. |
Smt. Saraswati Devi | 16-2-90; 19-6-89 | 28-2-90 | 28-2-90-30-6-86 =3 yrs 8 months (partly settled) | 229 |
govt. service |
52. |
Sh. R.P. Karak | 19-6-89; 16-2-90 | 27-7-89 | 31-1-89-1-7-85 = 3 yrs 6 months | 249 |
exempted |
53. |
Sh. R.P. Satpute | 8-6-89; 19-6-89 | 21-8-89 | 24-7-89-30-4-86-3 yrs 3 months | 128 |
exempted |
54. |
Sh. Mukul Jain | 26-5-89 | 05-06-89 | 5-6-89-13-2-86 = 3 yrs 3 months | 14 |
unexempted |
55. |
Smt. K.B. Joshi | 17-1-90; 19-5-89 | 11-02-90 | 3 yrs 3 months (reg. payment of gratuity, partly settled) | 73 |
Board's employee (gratuity case) |
56. |
Sh. S.L. Sharma | 20-2-90; 13-7-89 | 14-3-90 | Jan. 90- 30-11-86 = 3 yrs 2 months | 269 |
Dues from govt. |
57. |
Sh. M.C. Bhurat | 03-07-89 | 26-7-89; 17-7-89 | 28-8-89-18-6-86 = 3 yrs 2 months | 297 |
unexempted |
58. |
Case of 8 members pursued by M/s. Pioneer Ltd. | 23-2-90; 12-7-89 | 7-8-89; 15-5-90 | 15-5-90-26-3-87 = 3 yrs 2 months maximum delay | 307 |
Do. |
59. |
Smt. S.B. Tagwzle | 16-2-90; 19-6-89 | 29-2-90 | 14-2-90-1-2-86 = 3 yrs | 204 |
municipality/uncovered |
60. |
Sh. Parasuram Singh | 21-12-89; 12-7-89 | 13-2-89 | 1-1-90-29-12-86 = 3 yrs | 392 |
unexempted |
61. |
Sh. Jagan Nath Kapoor |
19-6-89; 9-2-90 16-2-90 | 01-08-89 | 28-2-89-31-1-86 = 3 yrs (partly settled) | 213 |
exempted |
Delay involved in settling the PF case between 2 to 3 years |
||||||
62. |
Sh. R.C. Rout | 28-12-89 | 16-1-90 | 10-7-89-1-9-86 = 2 yrs 10 months | 417 |
unexempted |
63. |
Sh. A. Das | 28-12-89 | 16-1-90 | 13-7-89-1-9-86 = 2 yrs 10 months | 417 |
unexempted |
64. |
Sh. Mahodi | 8-6-89; 19-6-89 | 21-8-89 | 2 yrs 9 months | 128 |
exempted |
65. |
Sh. P.K. Gupta | 16-2-90; 19-6-89 | 02-04-90 | 31-8-89-23-12-86 = 2 yrs 8 months | 198 |
unexempted |
66. |
Sh. M.K. Kar | 12-1-90; 29-5-89 | 19-2-90 | 10-5-89-Lct. '86 = 2 yrs 7 months (partly settled) | 62 |
exempted |
67. |
Sh. Nand Lal Daga | 26-5-89; 12-1-90 | 29-6-89 | 15-3-89-Aug. 1986 = 2 yrs 7 months | 91 |
exempted but went into liquidation |
68. |
Smt. Kusum Kumari Devi | 12-1-90; 8-2-89 | 04-06-90 | 3-5-90-27-9-86 = 2 yrs 6 months gratuity only settled PF partly settled | 48 |
uncovered |
69. |
Sh. P.C. Saha | 14-6-89; 25-1-90 | 17-2-90 | 29-8-89-1-2-87 = 2 yrs 6 months | 183 |
govt. service |
70. |
Mrs. B. Sanyal | 08-06-89 | 12-07-89 | 2-6-89-28-12-86 = 2 yrs 5 months | 102 |
unexempted (default concerns employer as wrong number was given) |
71. |
Dr. V.B. Khanolkar | 28-12-89; 19-6-89 | 12-02-90 | Nov. 89-5-6-87 = 2 yrs 5 months | 242 |
unexempted |
72. |
Sh. A.R. Patel | 17-1-89; 9-3-89 | 17-2-89; 44-89 | 2 yrs 4 months | 32 |
unexempted |
73. |
Sh. J.J. Nimawat | 20-2-90; 3-7-89 | 23-4-90 | 16-1-90-1-11-87 = 2 yrs 2 months | 285 |
govt. service |
74. |
Sh. Devdas Rao | 12-7-89; 14-6-89 | 20-7-89 | 22-4-89-6-3-87 = 2 yrs 1 month | 337 |
uncovered establishment |
75. |
Sh. Ram Das | 25-1-90; 14-6-89 | 8-2-90 (It. of complainant) | 20-4-89-31-3-87 = 2 yrs 1 month | 176 |
govt. service |
76. |
Sh. Anil Kanti Chakraborty | 12-07-89 | payment made on 22-9-89 | 20-9-89-16-8-87 = 2 yrs 1 month | 370 |
exempted |
77. |
Sh. B.K. Bhattacharya | 7-2-90; 19-6-89 | 7-3-90 (complainant's It.) 6-7-89 | 13-1-90-11-1-88 = 2 yrs | 235 |
unexempted |
78. |
Sh. Abas Mian | 10-7-89; 28-2-90 | 1-8-89; 15-8-89 | 2 yrs (partly settled) | 352 |
Municipality employee not covered by the Act |
79. |
Sh. Anil Aggarwal | 16-1-89; 9-3-89; 11-1-90 | 8-2-89; 2-5-89; 3-2-89 | 2 yrs | 44 |
unexempted |
Delay involved in settling the PF cases in less than 2 years |
||||||
80. |
Smt. Uma Ajit Sawant | 14-6-89 | 01-07-89 | 1-7-89-31-7-87 = 1 yr 11 months | 167 |
unexempted |
81. |
Smt. Kiran Srivastava | 10-7-89; 28-2-89 28-2-89 | 27-7-89 | 17-9-87-2-12-85 = 1 yr 10 months reg. PF dues | 303 |
unexempted |
82. |
Sh. Raman Gopalan, K.N. | 19-6-89 | 14-8-89 | 1 yrs 10 months | 252 |
govt. service |
83. |
Sh. A.M. Betar | 03-07-89 | 27-7-89 | 1 yrs 9 months | 261 |
govt. service |
84. |
Smt. Sarojini Aggarwal | 26-5-89 | 9-8-89; 24-7-89 | 1 yrs 9 months | 45 |
govt. service |
85. |
Sh. K. Sarabhachari | 8-6-89; 25-1-90 | 22-6-89 | 24-5-89-31-8-87 = 1 yr 9 months | 110 |
unexempted |
86. |
Sh. K.N. Dupare | 08-06-89 | 31-8-89; 11-9-89 | 11-9-89-7-12-87 = 1 yr 9 months | 150 |
bank employee-uncovered |
87. |
Sh. Suraj Kumar | 03-07-89 | 21-7-89 | 21-7-89-11-11-87 = 1 yr 8 months | 268 |
exempted/uncovered |
88. |
Sh. T.S. Natarajan | 12-6-89; 25-1-90 | 12-02-90 | 29-7-89-11-12-87 = 1 yr 8 months (partly settled) | 164 |
Board's employee/exempted |
89. |
Sh. Dwarka Singh | 7-2-90; 3-7-89 | It. dt. 22-2-90 of complainant | 28-11-89-8-4-88 = 1 yr 8 months (partly settled) | 299 |
unexempted |
90. |
Sh. J.R. Gupta | 26-5-89 | 09-06-89 | 9-6-89-19-11-87 = 1 yr 8 months | 52 |
unexempted |
91. |
Surindera Arora | 19-6-89 | 14-8-89 | 1 yrs 6 months | 228 |
unexempted |
92. |
Smt. I.P. Desai | 26-5-89 | 16-6-89 | 17-5-89-15-11-87 = 1 yr 6 months | 56 |
unexempted |
93. |
Sh. K. Naguri | 10-05-89 | 12-06-89 | 4-1-89-Aug. 1987 = 1 yr 6 months | 27 |
exempted/uncovered |
94. |
Smt. T. Rukmani Devi | 28-12-89 | 12-02-89 | 22-12-89-15-6-88 = 1 yr 6 months | 416 |
govt. service |
95. |
Sh. Rameshwar Deb | 22-12-89 | 10-02-90 | 7-3-89-27-7-87 = 1 yr 6 months | 399 |
govt. service |
96. |
Sh. Deviah | 26-2-90; 12-7-89 | 2-4-90; 17-3-90 | 22-12-89-July '88 = 1 yr 5 months (partly settled) | 302 |
unexempted |
97. |
Sh. T.M. Pawar | 08-06-89 | 30-6-89 | 31-1-89-1-8-87 = 1 yr 5 months | 120 |
unexempted |
98. |
Case of 11 members pursued by Union | 1-2-90, 14-6-89 | 07-03-90 | Maximum delay = 1 yr 5 months | 165 |
unexempted |
99. |
Sh. V.I.F. Noronha | 09-06-89 | 23-2-89 | 16-2-89-5-10-89 = 1 yr 4 months | 134 |
exempted |
100. |
Sh. Y.H. Parekh | 02-04-90 | 10-04-90 | 13-1-90-20-7-88 = 1 yr 4 months | 443 |
exempted |
101. |
Sh. R. Behara | 19-6-89 | 29-7-89 | 29-6-89-31-3-88 = 1 yr 4 months | 203 |
unexempted |
102. |
Sh. B. Padhi | 12-06-89 | 04-07-89 | 18-2-89-Oct. 87 = 1 yr 4 months | 154 |
govt. service |
103. |
Sh. Subir Ganguly | 19-6-89 | 30-6-89 | 1-5-89-Dec. 87 = 1 yr 4 months | 205 |
unexempted |
104. |
Sh. Pandit Patra | 03-07-89 | 08-08-89 | 8-8-89-30-5-88 = 1 yr 3 months (partly settled) | 295 |
unexempted |
105. |
Sh. N.B. De | 17-1-89 & 20-2-89 | 08-03-89 | 7-2-89-30-11-87 = 1 yr 3 months (partly settled) | 79 |
govt. service |
106. |
Sh. M.K. Jain | 29-5-89; 12-1-90 | It. dt. 20-1-90 of complainant | 20-1-90-8/88 = 1 yr 3 months | 49 |
unexempted |
107. |
Sh. B.K. Aggarwal | 08-06-89 | 30-6-89 | 27-4-89-31-1-88 = 1 yr 3 months | 105 |
unexempted |
108. |
Mrs. Bhabani Roy wife of late Sh. G.D. Roy | 8-6-89; 25-1-90 | 14-8-89; 3-8-89 | 16-12-88-12-9-87 = 1 yr 3 months | 126 |
govt. service |
109. |
Mrs. Asha Dinesh Bhandare | 19-6-89 | 28-7-89 | 21-7-89-March 88 = 1 yr months | 254 |
unexempted |
110. |
Sh. Sumit Aggarwal | 10-07-89 | 14-8-89 | 26-7-89-April 88 = 1 yr 3 months | 332 |
unexempted |
111. |
Sh. Anantha Krishanan D. | 03-07-89 | 20-7-89 | 20-7-89-9-4-88 = 1 yr 3 months (partly settled) | 287 |
unexempted |
112. |
Sh. Shyam Lal | 29-5-89; 11-1-90 | letter received on 16-2-80 of complainant) | 25-1-89-30-11-87 = 1 yr 2 months | 35 |
govt. service |
113. |
Sh. D.D. Cruz | 21-1-89 | 15-1-90 | 25-9-89-6-7-88 = 1 yr 2 months | 396 |
unexempted |
114. |
Sh. B.D. Goyal | 10-07-89 | 21-7-89 | 25-5-89-12-4-88 = 1 yr 1 month | 312 |
unexempted |
115. |
Sh. Nachentu Ram | 08-06-89 | 22-6-89 | one year (partly settled) | 118 |
unexempted |
116. |
Sh. J. Nayak | 12-1-90; 24-5-85 | 24-1-90 | 23-2-89-29-2-88 = 1 yr | 74 |
govt. service |
117. |
Sh. Gajanan | 12-1-90; 29-5-89 | 19-1-90 | 2-3-89-31-3-88 = 1 yr | 54 & 70 |
govt. service |
118. |
Sh. S.S. Pillai | 20-12-89 | 02-01-90 | 2-1-90-20-12-88 = 1 yr | 386 |
exempted/pension case |
119. |
Sh. M.P. Ramachandran | 22-12-89 | 23-1-90; 8-1-90 | 18-9-89-25-8-88 = 1 yr | 400 |
govt. service |
120. |
Sh. R.N. Tondon | 26-5-89 | 20-6-89; 25-8-89 | 2-8-89-5-9-81 = 1 month | 65 |
unexempted |
121. |
Smt. S. Rauji Desai | 10-01-90 | 20-7-90 | 20-4-89-20-5-88 = 11 months | 43 |
unexempted |
122. |
Sh. A.H.I. Shaikh | 14-6-89 | 20-7-89 | 11-4-89-1-5-88 = 11 months | 190 |
govt. service |
123. |
Sh. P.K. Mukherjee | 10-07-89 | 11-08-89 | 3-5-89-15-7-88 = 9 months | 333 |
unexempted |
124. |
Mrs. Chandra Mukherjee | 9-6-89; 25-1-90 | 20-6-89 | PF 21-12-88-13-7-88 = 5 months EDIL & ILAB 13-2-89-13-7-88 = 7 months 18-4-89 = 9 months; FPF-May 1989-15-7-88-10 months |
146 |
unexempted |
125. |
Sh. P.K. Jain | 26-5-9 | 30-6-89 | 29-11-88-1-3-88 = 9 months | 21 |
unexempted |
126. |
Sh. B.C. Bhattacharya | 2-5-89; 11-1-90 | 22-6-89 | 20-3-89-1-6-88 = 9 months | 10 |
unexempted |
127. |
Sh. P.P. Narayanan | 10-07-89 | 17-7-89 | 28-2-89-244-88 = 9 months | 308 |
exempted |
128. |
Sh. Sunil B. Vyas | 14-6-89 | 31-8-89 | 18-7-89-2-11-88 = 8 months | 186 |
unexempted |
129. |
Smt. P. Kishan Kakade | 26-2-90; 12-7-89 | 25-1-90 & 20-4-90 | Nov. 1989-20-3-89 = 8 months | 323 |
unexempted |
130. |
Sh. Kishan F. Pawar | 17-7-89 | 03-10-89 | 26-7-89-26-12-88 = 7 months | 372 |
unexempted |
131. |
Sh. Arun B. Chajed | 03-07-89 | 03-08-89 | 6-9-88-24-36-88 = 6 months | 281 |
unexempted |
132. |
Sh. Bhawani | 09-06-89 | 21-6-89 | 4-4-89-19-9-88 = 6 months | 153 |
unexempted |
133. |
Sh. Barendra Kumar Nyogi | 12-06-89 | 19-6-89 | 4-5-89-30-12-88 = 5 months | 92 |
exempted |
134. |
Sh. V.V. Ramana | 03-07-89 | 30-8-89 | 6-7-89-14-2-89 = 5 months | 277 |
govt. service |
135. |
Sh. R. Sivaraman | 19-6-89 | 23-6-89 | 23-6-89-23-2-89 = 4 months | 255 |
unexempted |
136. |
Sh. Kiran Das Gupta | 26-5-89 | 12-06-89 | 17-1-89-21-10-88 = 3 months | 26 |
unexempted |
137. |
Sh. S.D. Donde | 20-2-89 | 26-5-89 | 15-10-88-30-6-88 3 months (partly granted) | 88 |
govt. service |
138. |
Sh. Babu Lal Gupta | 17-T89 | 28-9-89 | 8-9-89-3-8-89 = 1 month | 366 |
unexempted |
139. |
Sh. P.K. Guha | 03-07-89 | 23-10-89 | 17-10-89-8-9-89 = 1 month | 272 |
unexempted |
