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Report No. 137

1.4. Identification of causes for delays.-

The Commission deputed a team of its officials to inspect some public sector establishments and to make a sample scrutiny of the 'relevant records in order to locate the causes of such delays. The survey has revealed a host of causative factors responsible for this state of affairs.



Need for creating Office of Ombudsman and for Evolving Legislative - Administrative measures Inter alia to relieve hardships caused by Inordinate Delays in settling Provident Fund claims of Beneficiaries Back




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