Report No. 137

3.2. Categories of employers.-

These cases of delay relate to employers and establishments (1) covered by the Act and the Scheme (Unexempted as also Exempted) as also (2) not covered by the Act and the Scheme. The breakup is as under:-

	Covered 96		Not covered 43	Total 139
Exempted 25		Unexempted 71

[Reference may be made to Appendix F for details]