Report No. 137

Appendix I(III)

Office of the Regional Provident Fund Commissioner West Bengal, the Andaman & Nicobar Islands

44, Park Street
13, Lindsay Street
Calcutta-700016

Dated: 13-2-90

Ref No. A/S&C/Misc/Compt/HLO/II

To,

Shri R.L. Khurana
Jt. Secretary & Law Officer,
Govt. of India,
Ministry of Law & Justice,
Deptt. of Legal Affairs (Law Corn.),
7th Floor 'A' Wing,
Shastri Bhawan,
New Delhi-110001.

Sub: Final settlement of PF dues in respect of Shri Parsuram Singh, WB/163/471.

Sir,

Kindly refer to your letter No. 6(3)/88-L.C.-Part IV-392A dated 20-12-89 for non-payment of P.F. dues of the above individual.

This is to inform you that a sum of Rs. 37,500 has since been passed for payment and the same has been remitted to the member by cheque under No. 615996 dated 1-1-90.

Your faithfully,
Sd/-
(A.K. Sen)
Regional Provident Fund Commissioner
West Bengal