Report No. 185

10. Substitution of section 15.-

For section 15 of the principal Act, the following section shall be substituted, namely:-

"15. Facts bearing on question whether act was accidental or intentional.- When there is a question whether an act of a person was accidental or intentional, or was done by a person with a particular knowledge or intention, the fact that such act formed part of a series of similar occurrences, in each of which the same person doing the act was concerned, is relevant."