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Report No. 185 66. Amendment of section 115.- In section 115 of the principal Act, the following proviso shall be inserted at the end, namely:- "Provided that nothing contained in this section shall apply to minors or other persons under disability for the purpose of enforcing any liability arising out of a representation made by such persons, where a contract entered into by such persons incurring a like liability would have been null and void." |
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